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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(B) in Admiralty (Assessors) Rules, 2018

(B)Assessor under Engineering Discipline. -
(i)Qualifications. - Certificate of competency of Marine engineer office class-I (Steam or Motor or combined steam and Motor) as specified in section 78 of the Merchant Shipping Act, 1958 or equivalent as specified in Section 86 of the said Act.
(ii)Experience. - (i) Five year's service at sea of which one year service shall be as Chief Engineer or Second Engineer.
(ii)Experience in survey and inspection of merchant ships for five years or more.