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Supreme Court - Daily Orders

University Grants Commission vs Priya Varghese on 15 September, 2023

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.58                               COURT NO.13                      SECTION XI-A

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                       No(s).    15816/2023

     (Arising out of impugned final judgment and order dated 22-06-2023
     in WA No. 27/2023 passed by the High Court Of Kerala At Ernakulam)

     UNIVERSITY GRANTS COMMISSION                                              Petitioner(s)

                                                       VERSUS

     PRIYA VARGHESE & ORS.                                                     Respondent(s)
     (FOR ADMISSION)
     WITH
     SLP(C) No. 16139/2023 (XI-A)

     Date : 15-09-2023 These petitions were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE J.K. MAHESHWARI
                             HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)                  Mr. Atul Shankar Vinod, AOR

                                        Mr. Manoj Ranjan Sinha, Adv.
                                         Mr. Deepak Sain, Adv.
                                         Ms. Rachna Ranjan, Adv.
                                        Mr. Rameshwar Prasad Goyal, AOR

     For Respondent(s)                  Mr. P. N. Ravindaran, Sr. Adv.
                                        Mr. P. S. Sudheer, AOR
                                        Mr. Rishi Maheshwari, Adv.
                                        Mr. Bharat Sood, Adv.
                                        Ms. Miranda Solaman, Adv.

                                         Mr. Subhash Chandran K.R., Adv.
                                         Ms. Krishna L.R., Adv.
                                         Mr. Biju P Raman, AOR

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Counter Affidavit be filed within four weeks. Rejoinder Affidavit, if any, be filed within two weeks thereafter.

Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.09.15

17:11:14 IST Re-list the matter on 06.11.2023.

Reason:

(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER