Supreme Court - Daily Orders
University Grants Commission vs Priya Varghese on 15 September, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.58 COURT NO.13 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15816/2023
(Arising out of impugned final judgment and order dated 22-06-2023
in WA No. 27/2023 passed by the High Court Of Kerala At Ernakulam)
UNIVERSITY GRANTS COMMISSION Petitioner(s)
VERSUS
PRIYA VARGHESE & ORS. Respondent(s)
(FOR ADMISSION)
WITH
SLP(C) No. 16139/2023 (XI-A)
Date : 15-09-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Atul Shankar Vinod, AOR
Mr. Manoj Ranjan Sinha, Adv.
Mr. Deepak Sain, Adv.
Ms. Rachna Ranjan, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s) Mr. P. N. Ravindaran, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Mr. Bharat Sood, Adv.
Ms. Miranda Solaman, Adv.
Mr. Subhash Chandran K.R., Adv.
Ms. Krishna L.R., Adv.
Mr. Biju P Raman, AOR
UPON hearing the counsel the Court made the following
O R D E R
Counter Affidavit be filed within four weeks. Rejoinder Affidavit, if any, be filed within two weeks thereafter.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.09.1517:11:14 IST Re-list the matter on 06.11.2023.
Reason:(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER