Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 12 in The Gujarat Homoeopathic Act, 1963 12. Fees and allowances to members of Council. - There shall be paid to the members of the Council such fees and allowances for attendance and such reasonable travelling allowances as shall be prescribed.
