Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(1)(c) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013 (c)Marshaling all the Implementing Authorities in the District in proper discharge of the functions provided under the Act.