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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(2) in Kerala Municipality Building Rules, 1999

(2)the service plan shall be drawn to a scale not less than that of the site plan, and shall show-
(i)the proposed plot sub-division, if any, and the uses of such sub- division;
(ii)the layout of existing and proposed water supply, electricity, drainage and sewerage main lines from or to Which connections are proposed to be given with dimensions and specifications;
(iii)the layout of existing and proposed water supply, drainage and sewerage lines within the plot, with dimensions, specifications and description of installation;
(iv)any other relevant information not specifically mentioned but may be required by the Secretary; and
(v)the north direction and predominant wind direction in relation to the site.
Note:- The minimum size of the paper on which all site plans or service plans are drawn shall not be less than 24 cms X 33 cms or A3.