Calcutta High Court (Appellete Side)
Md. Raju vs Md. Tobrej & Others on 26 August, 2015
Author: Nishita Mhatre
Bench: Nishita Mhatre
1 01 26.08.2015 rpan Ct. No.17 C. R. M. No. 8191 of 2013 In the matter of: Md. Raju
- Petitioner Vs. Md. Tobrej & Others
- Opposite Parties and C. R. M. No. 12484 of 2013 In the matter of: Md. Raju
- Petitioner Vs. Md. Tobrej & Others
- Opposite Parties Mr. Souvik Mitter Mr. Sarayati Dutta ... for the Petitioner.
Mr. Manjit Singh, Public Prosecutor Mr. Pawan Kumar Gupta ... for the State.
Mr. Subhasish Dasgupta ... for the Opposite Parties No.1-4.
ACO List the applications for hearing on 31st August, 2015.
The notices issued on 31st July, 2015 to the respective office bearers of the Bar Association, Bar Library Club, Incorporated Law Society, Bar Council of West Bengal and the learned Advocate General be separated from these applications.
The notices will be heard on 14th September, 2015.
(Nishita Mhatre, J.) (Tapash Mookherjee, J.)