Section 12(1)(g) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(g)particulars of encumbrances, if any, on the property of apartment and its undivided interest at the date of the declaration;

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