Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(1)(b) in Jammu and Kashmir Wakafs Act, 2001

(b)inspecting and causing inspection of Wakaf properties and accounts, record, deed or document relating thereof ;