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Rajasthan High Court - Jodhpur

Onkar Singh vs Raj Hans Upadhyay on 20 August, 2018

Author: P.K. Lohra

Bench: P.K. Lohra

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                        S.B. Writ Contempt No. 991/2018

                                    Onkar Singh
                                                                                            ----Petitioner
                                                                     Versus
                                    Raj Hans Upadhyay
                                                                                          ----Respondent


                                   For Petitioner(s)          :   Mr. Sushil Solanki



                                                     HON'BLE MR. JUSTICE P.K. LOHRA

Order 20/08/2018 List on 28.08.2018.

(P.K. LOHRA),J Anil Kumar Choudhary/67 Powered by TCPDF (www.tcpdf.org)