Himachal Pradesh High Court
Jai Gopal Rajta vs . State Of H.P. & Others on 19 May, 2022
Bench: Sabina, Satyen Vaidya
Jai Gopal Rajta vs. State of H.P. & others .
CWP No.4815 of 2021 19.05.2022 Present: Mr. Shrawan Dogra, Senior Advocate with Mr. Harsh Kalta, Advocate, for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for respondents No.1 to 3/State.
Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the applicants in CMP No.4127/2022 and CMP No.4410/2022.
CMP No.4410/2022Application stands disposed of.
CMP No.4127/2022Learned counsel for the non-applicant/petitioner seeks time to file reply.
List again on 15.6.2022.
( Sabina )
Judge
( Satyen Vaidya )
May 19, 2022 (KS) Judge
::: Downloaded on - 19/05/2022 20:06:51 :::CIS