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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1)(m) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(m)to deal with property belonging to, or vested in the Institute in any manner which is considered necessary for promoting its objects;