Jharkhand High Court
Pushpam Kumari @ Aradhya vs The State Of Jharkhand & Ors. .... .... ... on 22 October, 2024
Author: Rajesh Kumar
Bench: Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Criminal Revision No.1127 of 2024
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Pushpam Kumari @ Aradhya .... .... Petitioner(s) Versus The State of Jharkhand & Ors. .... .... Opposite Party(s)
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CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR
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For the Petitioner(s) : Mr. Sunil Kr. Mahto, Adv. For the State : Mr. Fahad Allam, A.P.P.
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nd 04/Dated: 22 October, 2024
1. Issue notice upon the opposite party nos.2 to 7, under ordinary process, for which requisites etc. must be filed within two weeks.
(Rajesh Kumar, J.) Amar/-
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