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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(1)(vi) in The Sikh Gurdwaras Act, 1925

(vi)[ being a keshadhari Sikh is not an amritdhari; [Added by Punjab Act 11 of 1944, Section 8.]