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Patna High Court - Orders

Ram Kripal Yadav vs The State Of Bihar on 13 September, 2023

Author: Nawneet Kumar Pandey

Bench: Nawneet Kumar Pandey

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              CRIMINAL MISCELLANEOUS No.13484 of 2023
                 Arising Out of PS. Case No.-301 Year-2019 Thana- LAHERIYASARAI District- Darbhanga
                 ======================================================
                 RAM KRIPAL YADAV AND ANOTHER

                                                                                ... ... Petitioner/s
                                                      Versus
                 The State of Bihar

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s     :      Mr.Baidya Nath Prasad
                 For the Opposite Party/s :      Mr.Jharkhandi Upadhyay
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
                 PANDEY
                                       ORAL ORDER

3   13-09-2023

The learned counsel for the petitioner is directed to implead the informant as opposite party No. 2 in course of the day.

2. The learned counsel for the petitioner has submitted that the notice has been filed after expiry of time, which may kindly be accepted.

3. The notice filed by the petitioner is accepted.

4. Office is directed to issue notice to opposite party No. 2.

(Nawneet Kumar Pandey, J) Mahesh/-

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