Patna High Court - Orders
Ram Kripal Yadav vs The State Of Bihar on 13 September, 2023
Author: Nawneet Kumar Pandey
Bench: Nawneet Kumar Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.13484 of 2023
Arising Out of PS. Case No.-301 Year-2019 Thana- LAHERIYASARAI District- Darbhanga
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RAM KRIPAL YADAV AND ANOTHER
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Baidya Nath Prasad
For the Opposite Party/s : Mr.Jharkhandi Upadhyay
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CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
PANDEY
ORAL ORDER
3 13-09-2023The learned counsel for the petitioner is directed to implead the informant as opposite party No. 2 in course of the day.
2. The learned counsel for the petitioner has submitted that the notice has been filed after expiry of time, which may kindly be accepted.
3. The notice filed by the petitioner is accepted.
4. Office is directed to issue notice to opposite party No. 2.
(Nawneet Kumar Pandey, J) Mahesh/-
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