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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(2)(b) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(b)contributions made by the factories, cane growers and cane growers' co-operative societies [at such rates as may be prescribed;] [Substituted by Act No.25 of 1976.]