Gujarat High Court
Gopal @ Matka Dudhanath Yadav vs State Of Gujarat on 1 April, 2026
NEUTRAL CITATION
R/CR.MA/23088/2025 ORDER DATED: 01/04/2026
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC. APPLICATION (FOR QUASHING & SET ASIDE
FIR/ORDER) NO. 23088 of 2025
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GOPAL @ MATKA DUDHANATH YADAV
Versus
STATE OF GUJARAT & ANR.
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Appearance:
MR ARJUNSINGH B CHAUHAN(11510) for the Applicant(s) No. 1
MS. KRINA CALLA, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE VIMAL K. VYAS
Date : 01/04/2026
ORAL ORDER
1. Learned advocate Mr. Arjunsingh Chauhan appearing for the applicant, upon instructions of the applicant seeks permission to withdraw the present application.
2. Permission as prayed for is granted. The application is disposed of as withdrawn.
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