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Income Tax Appellate Tribunal - Raipur

Kanaiyalal Rambilas Yadav, Kohka, ... vs Principal Commissioner Of Income Tax, ... on 10 July, 2023

             आयकर अपीलीय अधिकरण, रायपुर न्यायपीठ, रायपुर
         IN THE INCOME TAX APPELLATE TRIBUNAL RAIPUR BENCH, RAIPUR
     श्री रविश सूद, न्याधयक सदस्य एिं श्री अरुण खोड़वपया, लेखा सदस्य के समक्ष ।
        BEFORE SHRI RAVISH SOOD, JM & SHRI ARUN KHODPIA, AM
                       आयकर अपील सं./ITA No.65/RPR/2022
                          (Assessment Years: 2017-2018)
Kanaiyalal Rambilas Yadav             Vs Pr.CIT, Raipur-1
Ward No.08, Near UCO Bank,
Chandini Chowk, Sirsa Road,
Kohka, Bhilai, Dist : Durg
PAN No. :AAAPY 0705 G
         (अपीलार्थी /Appellant)        ..        (प्रत्यर्थी / Respondent)
धििााररती की ओर से /Assessee by     : Shri S.R.Rao, Advocate

राजस्ि की ओर से /Revenue by            :   Shri V.K.Singh, CIT-DR

सुििाई की तारीख / Date of Hearing                 :    10/07/2023

घोषणा की तारीख/Date of Pronouncement              :     10/07/2023

                               आदे श / O R D E R
Per Arun Khodpia, AM :

The assessee has filed this appeal against the order passed by the Pr.CIT, Railpur-1, dated 22.03.2022 for the assessment year 2017-2018.

2. At the outset, ld.AR of the assessee drew our attention to the application filed on behalf of the assessee, which was received by the Registry on 12.06.2023, wherein it is stated that the assessee desires to withdraw the instant appeal.

3. In view of the application of the assessee for withdrawal of the appeal, we dismiss the present appeal of the assessee as withdrawn.

4. In the result, appeal of the assessee is dismissed.

Order pronounced in the court on 10/07/2023.

              Sd/-                                        Sd/-
          (RAVISH SOOD)                               (ARUN KHODPIA)
     न्याधयक सदस्य / JUDICIAL MEMBER         लेखा सदस्य / ACCOUNTANT MEMBER

रायपुर/Raipur; ददिांक Dated 10/07/2023 Prakash Kumar Mishra, Sr.P.S(on tour) 2 ITA No.65/RPR/22 आदे श की प्रधतधलवप अग्रेवषत/Copy of the Order forwarded to :

1. अपीलार्थी / The Appellant-
2. प्रत्यर्थी / The Respondent-
3. आयकर आयुक्त(अपील) / The CIT(A),
4. आयकर आयुक्त / CIT
5. विभागीय प्रविविवि, आयकर अपीलीय अविकरण, रायपुर/ DR, ITAT, Raipur
6. गार्ा फाईल / Guard file.

सत्यावपत प्रधत //True Copy// आदे शािुसार/ BY ORDER, (Assistant Registrar) आयकर अपीलीय अधिकरण, रायपुर/ITAT, Raipur