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[Cites 0, Cited by 0] [Section 358(4)] [Section 358] [Entire Act]

State of Madhya Pradesh - Subsection

Section 358(4)(h) in The M.P. Municipalities Act, 1961

(h)any other matter in connection with the construction, repair, maintenance, naming, numbering and lighting of streets tor which provision is necessary or should be made.