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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Smt. Vinita Raghuwanshi on 31 August, 2024

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 WA-818-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WA No. 818 of 2024 (THE STATE OF MADHYA PRADESH AND OTHERS Vs SMT. VINITA RAGHUWANSHI AND OTHERS ) Dated : 31-08-2024 List this matter along with W.A. No.819/2024.





                           (SUSHRUT ARVIND DHARMADHIKARI)                        (ANURADHA SHUKLA)
                                     JUDGE                                             JUDGE


                           pnm




Signature Not Verified
Signed by: POONAM
MANEKAR
Signing time: 03-09-2024
12:10:38