Madhya Pradesh High Court
The State Of Madhya Pradesh vs Smt. Vinita Raghuwanshi on 31 August, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 WA-818-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WA No. 818 of 2024 (THE STATE OF MADHYA PRADESH AND OTHERS Vs SMT. VINITA RAGHUWANSHI AND OTHERS ) Dated : 31-08-2024 List this matter along with W.A. No.819/2024.
(SUSHRUT ARVIND DHARMADHIKARI) (ANURADHA SHUKLA)
JUDGE JUDGE
pnm
Signature Not Verified
Signed by: POONAM
MANEKAR
Signing time: 03-09-2024
12:10:38