Section 53(8)(a) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

[Cites 0, Cited by 0] [Section 53(8)] [Section 53] [Entire Act]

(a)if it bears any mark (other than the mark to record the vote) or writing by which the elector be identified; or

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