Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(1) in Tamil Nadu Schools (Regulation of Collection of Fee) Act, 2009 (1)The Government shall constitute a committee for the purpose of determination of the fee for admission to any Standard or course of study in private schools.
