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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3) in The Tamil Nadu State Agricultural Council Act, 2009

(3)The President when present shall preside at the meeting of the Council, and in his absence, the Vice-President, and in the absence of both, any other member elected by the members present from amongst themselves shall preside at such meeting.