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State of Odisha - Section

Section 15 in The Orissa Prize Competition Rules, 1955

15. Production of register and cash book for inspection.

- Every licensee shall make available for the inspection of the licensing authority or such officer as that authority may nominate in this behalf, at all reasonable times and on demand, the register in Form 'C' the cash book in Form 'D' and all vouchers and such other papers as may have a bearing on the conduct of the prize competition.