Supreme Court - Daily Orders
Jk Jute Mill Mazdoor Ekta Union vs M/S.Shiv Shankar Trading Co. . on 14 August, 2014
¦ ITEM NO.2 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 8/2014 in Petition(s) for Special Leave to Appeal (C) No(s).
8610/2014
(Arising out of impugned final judgment and order dated 06/01/2014
in FAO No. 10/2013 passed by the High Court Of Gauhati)
JK JUTE MILL MAZDOOR EKTA UNION Petitioner(s)
VERSUS
M/S.SHIV SHANKAR TRADING CO. & ORS. Respondent(s)
(for urgent orders/directions and office report)
Date : 14/08/2014 This application was called on for hearin
g
today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Krishnan Venugopal, Sr. Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
For Ms. Ruchi Kohli, Adv.
Mr. Sanjeev Sen, Sr. Adv.
Mr. Gaurav Kejriwal, Adv.
Mr. Sujiv Kesri, Adv.
Mr. Ashok Jain, Adv.
Mr. Anatu Mukherjee, Adv.
Mr. Kabir Shankar Bose, Adv.
For Respondent(s) Mr. Harin P. Rawal, Sr. Adv.
Mr. Vikas Upadhyay, Adv.
Ms. Divya Anand, Adv.
Mr. Anando Mukherjee, Adv.
Mr. Shakil Ahmed, Adv.
UPON hearing counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by List on 26.08.2014 along with Contempt Petition No. 375 Jayant Kumar Arora Date: 2014.08.14 16:31:18 IST of 2014.
Reason:(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar