Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 20 in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008 20. Self Declaration. - The information given by me in this form and enclosures is true and I am solely responsible for accuracy. (Signature/T.I. * of applicant)Date :Place :
