Lok Sabha Debates
Papers Laid On The Table Of The House By Ministers/Members. on 23 November, 2012
> Title: Papers laid on the Table of the House by Ministers/members.
MR. CHAIRMAN : Now, papers to be laid on the Table. Shrimati Panabaka Lakshmi. 1 2.0 ¼ hrs At this stage, Shri Kalyan Banerjee, Shri Sultan Ahmed, Sk. Nurul Islam and some other hon. Members came and stood on the floor near the Table. … (Interruptions)
THE MINISTER OF STATE IN THE MINISTRY OF PETROLEUM AND NATURAL GAS (SHRIMATI PANABAKA LAKSHMI): On behalf ofShri S. S. Palanimanickam, I beg to lay on the Table a copy each of the following Notifications (Hindi and English versions) under sub-section (4) of Section 23A of the Regional Rural Banks Act, 1976:-
(1) S.O. 2350(E) published in Gazette of India dated 1st October, 2012, regarding amalgamation of Aryavart Gramin Bank and Kshetriya Kisan Gramin Bank as Aryavrat Kshetriya Gramin Bank.
[Placed in Library. See No.LT 7484/15/12] (2) S.O. 2386(E) published in Gazette of India dated 8th October, 2012, regarding amalgamation of Satpura Narmada Kshetriya Gramin Bank, Vidisha Bhopal Kshetriya Gramin Bank and Mahakaushal Kshetriya Gramin Bank as Central Madhya Pradesh Gramin Bank. [Placed in Library. See No.LT 7485/15/12] (3) S.O. 2496(E) published in Gazette of India dated 15th October, 2012, regarding amalgamation of Samastipur Kshetriya Gramin Bank and Bihar Kshetriya Gramin Bank as Bihar Gramin Bank. [Placed in Library. See No.LT 7486/15/12] … (Interruptions)
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