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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(1)(b) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(b)[ on whom, show cause notice along with charge-sheet under this Act, has been served for removal from office.] [Inserted by C.G. Act No. 9 of 2004.]