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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(10)(i) in Andhra Pradesh Municipalities Development Control Rules, 2008

(i)A Services and Utilities Plan as per standards for provision of water supply system, drainage and storm water disposal system, sewerage system , rain water harvesting structures, and for other utilities.