Allahabad High Court
Yogendra Singh vs Bhim Singh, D.I.O.S. Muzaffar Nagar on 11 November, 2010
Author: Shashi Kant Gupta
Bench: Shashi Kant Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 5204 of 2010 Petitioner :- Yogendra Singh Respondent :- Bhim Singh, D.I.O.S. Muzaffar Nagar Petitioner Counsel :- Swarn Kumar Srivastava,K.N. Tripathi,Neeraj Tripathi Hon'ble Shashi Kant Gupta,J.
Issue notice to opposite party to file counter affidavit within four weeks.
List thereafter.
Order Date :- 11.11.2010 vinay