Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(8) in Andhra Pradesh Mineral Dealer's Rules, 2000 (8)Every dealer shall allow any officer authorised by the Director or his nominee nominated by him to enter ana inspect the premises where the mineral is kept or stored.
