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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(6) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(6)Convenor, who should be the rank of a Professor or Head of the Department of Physical Education of the University concerned be appointed by the competent authority in consultation with Chairman of the PECET Committee.