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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(xxxiv) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(xxxiv)to do all such acts and things as the University may consider necessary, conducive or incidental to the attainment or enlargement of all or any of the objects of the University.