Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 819] [Article 39] [Constitution] Constitution Subarticle Article 39(a) in Constitution of India (a)that the citizens, men and women equally, have the right to an adequate means to livelihood;
