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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Himachal Pradesh - Subsection

Section 31(4) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(4)At least 25% seats for admission to each course shall be reserved for students who are bonafide Himachalis.