Supreme Court - Daily Orders
Wind World India Limited vs Enercon Gmbh on 22 November, 2019
Bench: Chief Justice, B.R. Gavai
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ITEM NO.39 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18147/2019
(Arising out of impugned final judgment and order dated 24-06-2019
in CA No. 316/2019 passed by the High Court Of Judicature At
Bombay)
WIND WORLD INDIA LIMITED Petitioner(s)
VERSUS
ENERCON GMBH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.112388/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.112386/2019-PERMISSION TO
FILE SYNOPSIS AND LIST OF DATES )
WITH SLP(C) No. 18436/2019 (IX)
(FOR ADMISSION and I.R. and IA No.114669/2019-PERMISSION TO FILE
LENGTHY LIST OF DATES and IA No.115150/2019-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 18519/2019 (IX)
(FOR ADMISSION and IA No.115265/2019-PERMISSION TO FILE SYNOPSIS
AND LIST OF DATES and IA No.115100/2019-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 22-11-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Dushyant Dave, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Ankur Saigal, Adv.
Mr. Shubham Kulshreshtha, Adv.
Mr. Nishant Rao, Adv.
Mr. Asad, Adv.
Mr. E. C. Agrawala, AOR
Mr. Mukul Rohatgi, Sr. Adv.
Mr. K.V. Vishwanathan, Sr. Adv.
Signature Not Verified
Mr. Vivek Jain, AOR
Ms. Sanaya, Adv.
Digitally signed by
SANJAY KUMAR
Date: 2019.11.22
17:39:43 IST
Reason: Ms. Suchitra Kumbhat, Adv.
Mr. Siddhant Buxy, Adv.
Mr. Hardik Rupal, Adv.
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For Respondent(s) Dr. A.M. Singhvi, Sr. Adv.
Mr. Jehangir Jeejeebhoy,
Mr. Vivek A. Vashi, AOR
Mr. Hrushi Harvekar, Adv.
Ms. Shaheda Madraswala, Adv.
Mr. Cyrus Jal, Adv.
Ms. Krisha Jethani, Adv.
Dr. Aspi Chinoy, Sr. Adv.
Mr. Jehangir Jeejeebhoy,
Mr. Vivek A. Vashi, AOR
Mr. Hrushi Harvekar, Adv.
Ms. Shaheda Madraswala, Adv.
Mr. Cyrus Jal, Adv.
Ms. Krisha Jethani, Adv.
Mr. Aryaman Sundaram, Sr. Adv.
Mr. Jehangir Jeejeebhoy,
Mr. Vivek A. Vashi, AOR
Mr. Hrushi Harvekar, Adv.
Ms. Shaheda Madraswala, Adv.
Mr. Cyrus Jal, Adv.
Ms. Krisha Jethani, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 03.12.2019 (a non-miscellaneous day).
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR