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[Cites 1, Cited by 5]

Himachal Pradesh High Court

State Of H.P. And Others vs . Mangal Dass And Others on 22 December, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

State of H.P. and others Vs. Mangal Dass and others RSA No. 44 of 2008 22.12.2022 Present: M/s Dinesh Thakur and Sanjeev Sood, Additional .

Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for the appellants.

Ms. Shalini, Advocate, vice Ms. Garima Kuthiala, Advocate, for the respondents.

On the request of learned counsel appearing for the respondents, list for hearing after four weeks.

                           r                                  (Ajay Mohan Goel)
                                                                    Judge

             December 22, 2022
                (bhupender)








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