Section 1(1) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983
(1)This Act may be called [the Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983.] [These words, brackets and figures were substituted for the words, brackets and figures, 'the Bombay Metropolitan Region specified Commodities Markets (Regulation of Location) Act, 1983' by Maharashtra 25 of 1996 Schedule entry (4), clause 3(a).]
