Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(l) in The Orissa Lokpal and Lokayuktas Act, 1995

(l)"public servant" denotes a person falling under any of the descriptions hereinafter following, namely :
(i)every Minister referred to in Clause (i);
(ii)every officer referred to in Clause (j) ;
(iii)every person in the service or pay of-