Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The U.P. Narcotic Drugs Rules, 1986 1. Short title, extent and commencement. (1)These rules may be called the Uttar Pradesh Narcotic Drugs Rules, 1986.(2)They shall extend to the whole of Uttar Pradesh.(3)They shall come into force with effect from the date of their publication in the Gazette.
