Section 9 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020
9. Officers of the University -
The following shall be the Officers of the University,namely,-(i)theChancellor;(ii)theVice-Chancellor;(iii)theRegistrar;(iv)theComptroller;(v)the Deans of Faculties;(vi)the Director of Research;(vii)the Director of Extension;(viii)the Dean of StudentAffairs;(ix)the Controller of Examinations and such other persons in the service of the University as may be prescribed.
