Rajasthan High Court - Jaipur
Smt. Chanda Keswani W/O Shri Bhupesh ... vs State Of Rajasthan on 31 July, 2020
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7853/2020
Smt. Chanda Keswani W/o Shri Bhupesh Datwani
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Rajesh Kapoor.
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
31/07/2020
Heard counsel for the petitioner.
Issue notice to the respondent(s), returnable on 25.08.2020.
Counsel for the petitioner may supply a copy of the writ petition in the office of Mr. S. Zakawat Ali, AGC during the course of the day.
Meanwhile, no coercive action shall be taken against the petitioner.
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