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State of Mizoram - Section

Section 99 in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

99. Option of Government to lease.

- Notwithstanding anything contained in this Act, the Government shall, wherever possible, be free to exercise the option of taking the land on lease, instead of acquisition, for any public purpose referred to in sub - section (1) of Section 3.