Supreme Court - Daily Orders
Jit Vinayak Arolkar vs State Of Goa And Ors on 9 October, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.41 COURT NO.11 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9519/2023
(Arising out of impugned final judgment and order dated 01-03-2023
in CRLWP No. 55/2022 passed by the High Court Of Judicature At
Bombay At Goa)
JIT VINAYAK AROLKAR Petitioner(s)
VERSUS
STATE OF GOA AND ORS & ORS. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 09-10-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Huzefa Ahmadi, Sr. Adv.
Mr. Ninad Laud, Adv.
Mr. Sunil Shetye, Adv.
Mr. Amay Phadte, Adv.
Mr. Dcosta Ivo Manuel Simon, AOR
For Respondent(s) Mr. Abhay Anil Anturkar, Adv.
Mr. Dhruv Tank, Adv.
Mr. Aniruddha Awalgaonkar, Adv.
Ms. Surbhi Kapoor, AOR
Mr. Devadatt Kamat, Sr. Adv.
Mr. Rajesh Gulab Inamdar, AOR
Ms. Ayushi Mittal, Adv.
Mr. Siddhant Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter dated 06.10.2023 circulated by the learned counsel for the petitioner, list on 06.11.2023.
Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.10.09 17:58:53 IST Reason: (POOJA SHARMA) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)