Section 12(1)(i) in The Punjab Passengers and Goods Taxation Rules, 1952

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(1)(i) in The Punjab Passengers and Goods Taxation Rules, 1952

(i)[ Full name, surname (if any), [father's name] [Substituted vide Haryana Government Notification No. GSR 91/PA.16/52/S.22/Amd.(3)/74, dated 19th July, 1974.] and residence of applicant and the name of the owner, if any, on whose behalf application is made.]

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State of Haryana - Subsection

Section 12(1)(i) in The Punjab Passengers and Goods Taxation Rules, 1952