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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(3)(g) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(g)constraints which the licensee may face in making the investments or in implementing the project including constraints on the information available;