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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(viii) in BIHAR SPORTS UNIVERSITY ACT, 2021

(viii)To establish close linkage with sports academies, schools, colleges, sports and recreation clubs, Sports Associations and International Federations for the purposes of teaching, training and research in Physical Education and Sports Sciences, Sports Technology and high-performance training for all sports and games;