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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of West Bengal - Subsection

Section 42(3)(e) in The Howrah Improvement Act, 1956

(e)public water-supply, common bathing arrangements and public privies and urinals for the use of the inhabitants of this area and the lighting of such common bathing arrangements, privies and urinals.