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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(7)(k) in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018

(k)the materials to be used for external and partition walls, roofs, floors and other parts of buildings and their position or location or the method of construction;