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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(2)(a) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(a)the Claimant Satisfies the officer making the award that the Structure set backed/demolished were Constructed prior to declaration State Road assets under Section 14(2).