Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99(4)] [Section 99] [Entire Act] Andaman and Nicobar Islands - Subsection Section 99(4)(j) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017 (j)being owner in charge of a goods vehicle fails, neglects or refuses to comply with any of the requirements contained in section 61; or